Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of West Bengal - Subsection Section 9(3) in The West Bengal Primary Education Act, 1973 (3)The President [* * * * *] [Words 'and the Vice-President' omitted by W.B. Act 19 of 1994.] shall receive such pay or allowances or both as may be fixed by the State Government.
