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State of Goa - Section

Section 402 in Goa Prisons Rules, 2006

402. Overall review of the progress made by a prisoner.

- During the month preceding the month in which the meeting of the State Sentence Review Board is fixed, the classification committee shall take an overall review of the progress made by a prisoner whose case is to be placed before the State Sentence Review Board in re-shaping his individual and social behaviour and prepare a comprehensive progress report in Form No. XXXII, containing amongst other things, specific recommendations for or against the premature release of the prisoner for being placed before the State Sentence Review Board.