Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(b) in Orissa State Bar Council Legal Aid Rules, 1986 (b)"Advocate" means an Advocate who is enrolled as such by the Orissa State Bar Council under the provisions of the Act whose name is maintained on the Roll of State Bar Council;
