Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(g) in Rajasthan Co-operative Societies Act, 1965

(g)"financing bank" means a co-operative society, the main object of which is to lend money to other societies and includes a Land Development Bank;