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[Cites 0, Cited by 0] [Section 164(1)] [Section 164] [Entire Act]

State of Punjab - Subsection

Section 164(1)(a) in The Punjab Panchayati Raj Act, 1994

(a)divide the every Zila Parishad area for the purpose of election to such Zila Parishad into as many single member territorial constituencies as the member or members to be directly elected under Section 163;