Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(x) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(x)Joining Report. - Every person to whom a letter of appointment has been issued and who has accepted the employment with the Corporation as per his letter of acceptance of the offer shall report himself for duty at the place and time specified in the aforesaid letter and shall give his joining report. No. T.A. will be payable on joining first appointment.