Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 8 in The West Bengal Homoeopathic System of Medicine Act, 1963 8. Publication of names of members. - The name of every member nominated or elected under section 5 or section 6 shall be published by the State Government in the Official Gazette.
