Section 121(3) in The Armed Forces Tribunal (Practice) Rules, 2009
(3)The officer-in-charge of copying branch shall affix an endorsement on the last page of the copy as under and put his initials:(i) Serial No. of the copy application(ii)Name of the applicant(iii)Date of presentation of application(iv)No. of pages(v)Copying fee charged/urgent or ordinary(vi)Date of preparation of copy(vii)Date on which copy is ready(viii)Date given for collection of copy(ix)Date of delivery.
