Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Manipur - Section Section 6 in The Manipur (Hill Areas) District Councils Act, 1971 6. Power to alter or amend delimitation orders.- The Administrator may, from time to time, by order, alter or amend any order made under section 5.
