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State of Andhra Pradesh - Section

Section 40 in Reductions and Remissions (Andhra Pradesh)

40.

Instrument of transfer of shares registered in a branch registered in the United Kingdom under the provisions of Section 41 of the Indian Companies Act, 1913 (VIII of 1913), which has paid the stamp duty leviable thereon in accordance with the law for the time being in force in the United Kingdom.