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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(j) in Punjab State Lottery Rules, 1998

(j)"State Lottery" means the Punjab State Lottery organised, conducted or run by the State [Government including On-line Lottery which is envisaged to offer lottery games played through a network of computer terminals installed at retail locations, with the terminals installed at retail locations, with the terminals connected to a main date centre at a central headquarter] [Substituted for 'Government' vide Punjab Government Notification No. G.S.R. 78/C.A. 17/98/S. 12/Amd. (3)/2001, dated 20.6.2001.];