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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 5(1) in Arunachal Pradesh Fire and Emergency Services Act, 1991

(1)The Superintendence and control of the Force shall vest in the Director, who shall function under the control and supervision of the (Director General of Police). Arunachal Pradesh, and shall be carried on by him in accordance with provisions of the Act and the rules made thereunder.]