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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Puducherry - Subsection

Section 10(2) in Puducherry School Education Act, 1987

(2)Every minority school established and administered after the date of the commencement of this Act shall send to the appropriate authority a statement containing particulars specified in clause (c) of sub-section (2) of section 5 within such time as many be prescribed.