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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(1) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(1)The Setbacks to be left in rear, left and right side around detached residential buildings up to two storeys shall be as per Table below.Open Spaces (Set-Backs) for Residential (Detached) Buildings (Upto Two Storeys)Table-2
Sl. No. Average depth or width of site in metres Minimum Open Spaces (Setback) in metres
Rear Side Left Side Right Side
1. Up to 10 1.0 1.0 1.0
2. Above 10 and up to 15 2.0 1.0 1.0
3. Above 15 and up to 25 2.0 1.5 1.5
4. Above 25 2.0 2.0 2.0