Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 120] [Entire Act] State of Telangana - Subsection Section 120(10) in Telangana Panchayat Raj Act, 2018 (10)Recovery of the fee under sub-section (8) shall not entitle the person convicted to a license or permission or to registration as aforesaid.
