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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Goa - Subsection

Section 67(3) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(3)He/She shall receive the answer books and acknowledge the receipt of the same, from the Board's representative for the purpose of assessment and hand over the same to the Custodian for safe custody.