Section 2(q) in The Karnataka Lifts, Escalators and Passenger Conveyors Act, 2012
(q)"Registration" means registering of any Manufacturer or makers of lift or escalator or Passenger Conveyor or any other person intending to erect/install and/or to maintain the lift or escalator or Passenger conveyor already installed within the State of Karnataka with the Chief Inspector of Lifts, Escalators & Passenger conveyors;
