Allahabad High Court
Ashgar Husain vs State Of U.P. & Others on 27 January, 2010
Author: Devendra Pratap Singh
Bench: Devendra Pratap Singh
Court No. - 35 Case :- WRIT - C No. - 67420 of 2009 Petitioner :- Ashgar Husain Respondent :- State Of U.P. & Others Petitioner Counsel :- S.S. Shukla Respondent Counsel :- C.S.C.,Ramendra P. Singh Hon'ble Devendra Pratap Singh,J.
Hon'ble Mrs. J avashree Tiwari.J. Learned Standing Counsel prays for and is granted four weeks further time to file counter affidavit.
List in the week commencing 8th March, 2010. Order Date :- 27.1.2010 Monika