Section 29(a) in The United Provinces Excise Act, 1910

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State of Uttar Pradesh - Subsection

Section 29(a) in The United Provinces Excise Act, 1910

(a)in the case of excisable articles imported under Section 12 (1)-

(i)by payment either in the province of import or in the province or territory of export; or

(ii)by payment upon issue for sale from a warehouse established or licensed under Section 18 (d);