Supreme Court - Daily Orders
B. Rajeswari @B. Rohini vs G. Rajkumar @ Hemanth on 14 August, 2019
Bench: Sanjay Kishan Kaul, K.M. Joseph
ITEM NO.2 COURT NO.9 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No.1963/2019
B. RAJESWARI @B. ROHINI Petitioner(s)
VERSUS
G. RAJKUMAR @ HEMANTH Respondent(s)
(FOR ADMISSION and IA No.117213/2019-STAY APPLICATION )
Date : 14-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. Vinodh Kanna B., AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner and perused the relevant material.
Issue notice.
Until further orders, there shall be stay of further proceedings in F.C.O.P. No.167 of 2017 titled as “G. Rajkumar @ Hemanth Vs. B. Rajeswari @ B. Rohini” pending before the Family Court Judge, Vellore, Tamil Nadu.
(POOJA ARORA) (ANITA RANI AHUJA)
Signature Not Verified
COURT MASTER COURT MASTER
Digitally signed by
POOJA ARORA
Date: 2019.08.14
17:38:36 IST
Reason: