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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(3) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(3)Adequate representation shall be given on the Managing Committee of the Project Level Association to member Water Users' Associations from Head, Middle and Tail reaches of the area of operation of the Project Level Associations and women members, in the prescribed manner.