Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(3) in The Orissa Caste Certificate (for Scheduled Castes and Scheduled Tribes) Rules, 1980

(3)Any person securing an appointment in any office or in an establishment on the basis of a false claim regarding his caste, shall be liable for termination from service.