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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Tamilnadu - Subsection

Section 60(4) in General Statutes of the Dr. M.G.R. Medical University

(4)When with the special permission of the Chair, making a statement.A member in possession of the meeting may speak before moving any motion which he intends to move, but he shall speak to the question and shall conclude his speech by formally moving the motion.