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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Tamilnadu - Subsection

Section 60(1)(a) in Tamil Nadu Pension Rules, 1978

(a)In respect of a Government servant, referred to in sub-rule (4) of rule 9, the Audit Officer shall authorise the payment of provisional pension not exceeding the maximum pension which would have been admissible on the basis of the qualifying service up to the date of retirement of the Government servant.