Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act] State of Goa - Subsection Section 22(1)(ii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975 (ii)The Director of Education or his nominee not below the rank of a Deputy Director;