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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of West Bengal - Subsection

Section 81(3) in The West Bengal Motor Vehicles Rules, 1989

(3)Any member of the Transport Authority may at any time submit resignation from the membership of the Transport Authority and on acceptance by the State Government of such resignation, the member concerned shall cease to be member of the Transport Authority with effect from the date on which the resignation is accepted.