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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(4) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

(4)The Board may appoint on such terms and conditions of service as it may think fit such other employees as may be considered necessary for carrying out the provisions of this Act, the rules and the regulations made thereunder :Provided that no such appointment shall be made except with the prior approval of the Government where the gross emoluments of more that ten thousand rupees per month are to be paid :Provided further that the Board shall have the powers to create the posts required for achieving its objectives and fill in these posts by direct recruitment or by transfer or by deputation of an officer/official already in the service of any State Government or the Government of India.