Patna High Court - Orders
Zahra Ahmad And Ors vs The Patna Municipal Corporation And Ors on 22 March, 2023
Author: Satyavrat Verma
Bench: Satyavrat Verma
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.9381 of 2016
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1. Zahra Ahmad and Ors W/o of Late S. Shaukat Imam
2. Syed Khalid Imam S/o Late Shaukat Imam
3. Syed Umar Farooq Imam S/o Late Shaukat Imam
4. Syed Zahida Imam D/o Late Shaukat Imam
5. Syed Abida Imam W/o Aftab Ahmed ,D/o Late Shaukat Imam All Residents
of sadar Gali, P.S. kajekala. P.O. jhauganj, Patna City, District-Patna
-800008.
6. Zahra Ahmad Wife of Late S. Shaukat Imam
7. Zahra Ahmad wife of Late S. Shaukat Imam
8. Syed Khalid Imam S/o Late S. Shaukat Imam
9. Syed Umar Farooq Imam S/o Late S.Shaukat Imam
10. Syed Zahida Imam D/o Late S. Shaukat Imam
11. Syed Abida Imam W/o Aftab Ahmed,D/o Late S.Shaukat Imam All
Residents of Sadar Gali, P.S. Kajekala. P.O. jhauganj, patna City District-
Patna-800008
... ... Petitioner/s
Versus
1. The Patna Municipal Corporation and Ors
2. The Patna Municipal Corporation through Commissioner,Patna Municipal
Corporation,patna.
3. The Executive Officer, New Capital Circle North, patna Municipal
Corporation, patna
4. the Estate Officer, patna Municipal Corporation, patna
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Gautam Kumar Kejriwal
For the Respondent/s : Mr. Prasoon Sinha
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CORAM: HONOURABLE MR. JUSTICE SATYAVRAT VERMA
ORAL ORDER
3 22-03-2023Heard learned counsel for the petitioner and learned counsel for the Patna Municipal Corporation.
As jointly prayed for, put up this case on 28.03.2023.
(Satyavrat Verma, J) HarshPandey/-
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