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State of Telangana - Section

Section 16 in Telangana Irrigation (Construction and Maintenance of Water Courses) Act, 1965

16. Repeal.

- The provisions of sections 13 to 18 (both inclusive) of the [Telangana] [Adapted by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016.] Irrigation Act, 1357 F. (Act XXIV of 1357 F.) are hereby repealed.