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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(1)(i) in The Maharashtra Prevention of Cruelty to Animals (Conduct of Bullock Cart Race) Rules, 2017

(i)The organizer shall ensure the availability of services of Registered Veterinary Practitioner or the facility of Animal Ambulance during the event ;