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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Haryana - Subsection

Section 35(2) in The Haryana New Mandi Townships Building Rules, 1967

(2)Height of a wall shall be measured from the base -
(a)to the base of the gable in a party wall;
(b)to half the height of the gable in any other wall comprising of gable;
(c)and to the highest part (excluding any parapet) in any other wall.