Section 8 in The Goa, Daman And Diu Reorganisation Act, 1987
8. Allocation of seats in the House of the people.
- On and from the appointed day, there shall be allotted two seats to the State of Goa, and one seat to the Union territory of Daman and Diu in the House of the People and the First Schedule to the Representation of the People Act, 1950 (43 of 1950) shall be deemed to be amended accordingly.
