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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Puducherry - Subsection

Section 2(6) in Pondicherry Excise Act, 1970

(6)"excisable article" means-
(a)any liquor;
(b)any intoxicating drug;
(c)opium; or
(d)other narcotic drugs, narcotics and non-narcotic drugs which the Government may by notification, declare to be an excisable article;