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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(4) in The Rajasthan Colonisation (Temporary Cultivation Leases) Conditions, 1955

(4)Right to Construct or alter a water course. - The right to construct a water-course or alter an existing water-course, whenever this may be considered desirable, by the Collector after consultation with the Divisional Irrigation Officer.