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Calcutta High Court

Magma Fincorp Ltd vs Saveetha Engineering College & Ors on 17 July, 2015

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

OD-35

                             A.P. No. 1062 of 2015

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


                         MAGMA FINCORP LTD.
                               Versus
                 SAVEETHA ENGINEERING COLLEGE & ORS.

                                                                        Appearance
                                                              Mr. K.K. Pandey, Adv.
                                                                       ....Petitioner

                                                       Mr. Chittapriya Ghosh, Adv.
                                                            Mr. Amaresh Bug, Adv.
                                                        ...Respondent nos. 1 and 3

BEFORE:

The Hon'ble JUSTICE SANJIB BANERJEE Date : July 17, 2015.
The Court : Since the respondent nos. 1 and 3, who are represented, seek time, let this matter appear a week hence.
(SANJIB BANERJEE, J.) sg.