Calcutta High Court
Magma Fincorp Ltd vs Saveetha Engineering College & Ors on 17 July, 2015
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
OD-35
A.P. No. 1062 of 2015
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
MAGMA FINCORP LTD.
Versus
SAVEETHA ENGINEERING COLLEGE & ORS.
Appearance
Mr. K.K. Pandey, Adv.
....Petitioner
Mr. Chittapriya Ghosh, Adv.
Mr. Amaresh Bug, Adv.
...Respondent nos. 1 and 3
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE Date : July 17, 2015.
The Court : Since the respondent nos. 1 and 3, who are represented, seek time, let this matter appear a week hence.
(SANJIB BANERJEE, J.) sg.