Section 10(2)(iii) in Assam Judicial Service Rules, 2003

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State of Assam - Subsection

Section 10(2)(iii) in Assam Judicial Service Rules, 2003

(iii)The recruiting authority shall on the basis of cumulative grade value secured by a candidate, and taking into consideration the orders, if any, in force relating to reservation of posts for Schedule Tribes and other backward classes, prepare in the order of merit, assessed as provided in Schedule B, a list of candidates to be included in the list which shall be equal to the number of vacancies notified.

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State of Assam - Subsection

Section 10(2)(iii) in Assam Judicial Service Rules, 2003