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[Cites 1, Cited by 0]

Madras High Court

Mr.S.Boopalan vs Mr.R.Perumal (Managing Director) on 16 September, 2016

Author: P.N.Prakash

Bench: P.N.Prakash

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED 16.09.2016
CORAM
THE HONOURABLE Mr.JUSTICE P.N.PRAKASH

CRL.OP.No.21100 of 2016
and MP.No.9773 of 2016
  
Mr.S.Boopalan    			                               ...   Petitioner
Vs
Mr.R.Perumal (Managing Director)
M/s.Sun Polymers,
No.C3, Mogappair Industrial Estate,
Mogappair East, Chennai 600 037.                                          ...Respondent



	Criminal Original Petition filed under Section 482 of Cr.P.C.,  praying to call for the entire records and quash all proceedings in S.T.C.No.112 of 2016 pending on the file of Fast Track cum Judicial Magistrate, Ambattur, Chennai.
		 For Petitioner    :  Dr.G.K.Krishnamurthy
	

			   O R D E R

This petition has been filed to call for the entire records and quash all proceedings in S.T.C.No.112 of 2016 pending on the file of Fast Track Court cum Judicial Magistrate, Ambattur, Chennai.

2. Heard the learned counsel for the petitioner.

P.N.PRAKASH, J.

dpq/gms

3. When the matter was taken up for hearing, Mr.G.Krishnamurthy, learned counsel appearing for the petitioner submitted that, the petitioner is ready and willing to amicably settle with the respondent/complainant. Recording his submission, this petition is closed with a direction to the Judicial Magistrate, (FTC), Ambattur to refer the complainant and the accused in STC No.112 of 2016 to the Legal Services Authority, Tiruvallur for bringing about a settlement between the parties. The Legal Services Authority, Tiruvallur is directed to complete the mediation process within one month from the date of receipt of a copy of the order from the trial Court. On appearance of all parties, the mediation proceedings shall be completed within three months from the date of receipt of a copy of this order.

With the above direction, this petition is closed. Consequently connected Miscellaneous Petition is also closed.

16.09.2016 dpq/gms To

1.Fast Track Court cum Judicial Magistrate, Ambattur, Chennai.

2. The Legal Services Authority, Tiruvallur

3.The Public Prosecutor, High Court, Madras.

P.N.PRAKASH, J.

dpq CRL.OP.No.21100 of 2016 and MP.No.9773 of 2016 16.09.2016