Madras High Court
Mr.S.Boopalan vs Mr.R.Perumal (Managing Director) on 16 September, 2016
Author: P.N.Prakash
Bench: P.N.Prakash
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED 16.09.2016 CORAM THE HONOURABLE Mr.JUSTICE P.N.PRAKASH CRL.OP.No.21100 of 2016 and MP.No.9773 of 2016 Mr.S.Boopalan ... Petitioner Vs Mr.R.Perumal (Managing Director) M/s.Sun Polymers, No.C3, Mogappair Industrial Estate, Mogappair East, Chennai 600 037. ...Respondent Criminal Original Petition filed under Section 482 of Cr.P.C., praying to call for the entire records and quash all proceedings in S.T.C.No.112 of 2016 pending on the file of Fast Track cum Judicial Magistrate, Ambattur, Chennai. For Petitioner : Dr.G.K.Krishnamurthy O R D E R
This petition has been filed to call for the entire records and quash all proceedings in S.T.C.No.112 of 2016 pending on the file of Fast Track Court cum Judicial Magistrate, Ambattur, Chennai.
2. Heard the learned counsel for the petitioner.
P.N.PRAKASH, J.
dpq/gms
3. When the matter was taken up for hearing, Mr.G.Krishnamurthy, learned counsel appearing for the petitioner submitted that, the petitioner is ready and willing to amicably settle with the respondent/complainant. Recording his submission, this petition is closed with a direction to the Judicial Magistrate, (FTC), Ambattur to refer the complainant and the accused in STC No.112 of 2016 to the Legal Services Authority, Tiruvallur for bringing about a settlement between the parties. The Legal Services Authority, Tiruvallur is directed to complete the mediation process within one month from the date of receipt of a copy of the order from the trial Court. On appearance of all parties, the mediation proceedings shall be completed within three months from the date of receipt of a copy of this order.
With the above direction, this petition is closed. Consequently connected Miscellaneous Petition is also closed.
16.09.2016 dpq/gms To
1.Fast Track Court cum Judicial Magistrate, Ambattur, Chennai.
2. The Legal Services Authority, Tiruvallur
3.The Public Prosecutor, High Court, Madras.
P.N.PRAKASH, J.
dpq CRL.OP.No.21100 of 2016 and MP.No.9773 of 2016 16.09.2016