Income Tax Appellate Tribunal - Kolkata
M/S. B.T.C. Steels Pvt. Ltd., Kolkata vs Pcit-1, Kolkata, Kolkata on 4 January, 2018
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IN THE INCOME TAX APPELLATE TRIBUNAL, BENCH 'C' KOLKATA
[Before Hon'ble Shri N.V.Vasudevan, JM & Shri M.Balaganesh, AM ]
ITA No.725/Kol/2017
Assessment Year : 2012-13
M/s. B.T.C.Steels (P) Ltd. -versus- Pr.C.I.T.-1, Kolkata
Kolkata Kolkata
(PAN:AACCN 2169 G)
(Appellant) (Respondent)
For the Appellant: Shri Soumitra Choudhury, Advocate
For the Respondent: Shri G.Hangshing, CIT(DR)
Date of Hearing : 04.01.2018.
Date of Pronouncement : 04.01.2018.
ORDER
PER N.V.VASUDEVAN, JM:
This is an appeal by the Assessee against the order dated 17.02.2017 of Pr. C.I.T.-1, Kolkata relating to A.Y.2012-13.
2. The assessee has filed an application dated 04.01.2018 requesting for the withdrawal of appeal. The ld. DR did not raise any objection. We permit the assessee to withdraw this appeal.
3. In the result, the appeal is dismissed as withdrawn.
Order pronounced in the open Court on 04.01.2018.
Sd/- Sd/-
[M.Balaganesh] [ N.V.Vasudevan ]
Accountant Member Judicial Member
Dated : 04.01.2018.
[RG Sr.PS]
ITA No.725/Kol/2017 M/s B.T.C.Steels Pvt. Ltd. A.Y.2012-13
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Copy of the order forwarded to:
1.M/s.B.T.C.Steels Pvt. Ltd., 121, Sarat Chatterjee Road, Lake Town, Ground Floor, Kolkata-700089.
2. Pr. C.I.T.-1, Kolkata.
3. CIT(DR), Kolkata Benches, Kolkata.
True Copy By order, Senior Private Secretary Head of Office/D.D.O., ITAT, Kolkata Benches ITA No.725/Kol/2017 M/s B.T.C.Steels Pvt. Ltd. A.Y.2012-13