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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Gujarat - Subsection

Section 49(1) in Gujarat Primary Education Act, 1947

(1)An inspecting officer nominated by the Director in this behalf shall have the right of being present at any meeting of the school board, and with the consent of the Chairman, of taking part in the discussions thereat, but he shall not be entitled to vote upon, or move any resolution, at such meeting.