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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(c) in The Rajasthan Municipalities (Class IV Service) (Revised Pay Scales) Rules, 1971

(c)When the basic pay in the existing scale plus the amount of dearness allowance, appropriate to the basic pay is less than minimum pay of the Revised Pay Scale, the pay shall be fixed at the minimum of the revised pay scale.