Punjab-Haryana High Court
State Of Haryana And Ors vs Jogender Singh Etc on 19 January, 2016
Author: Rameshwar Singh Malik
Bench: Rameshwar Singh Malik
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No. 537 of 2009(O&M)
LAC No.79 of 2005
Date of Decision 19.01.2016
State of Haryana and others
...... Appellant(s).
Versus
Jogender Singh and another
..... Respondent(s).
CORAM : HON'BLE MR.JUSTICE RAMESHWAR SINGH MALIK
***
Present : Ms. Vibha Tiwari, AAG, Haryana.
Mr. Sanjiv Kodan, Advocate for the respondent(s).
***
RAMESHWAR SINGH MALIK, J.
For order, see detailed reasons recorded in a separate order passed today in RFA No.532 of 2009 titled as "State of Haryana and others Vs. Dharampal and others".
(RAMESHWAR SINGH MALIK) 19.01.2016 JUDGE sonia arora ARORA SONIA 2016.02.08 10:18 I attest to the accuracy and integrity of this document High Court Chandigarh