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[Cites 0, Cited by 0] [Section 3(6)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(6)(ii) in Tamil Nadu Hostels and Homes for Women and Children (Regulation) Rules, 2015

(ii)An application for renewal shall be made not less than three months before the date of the expiry of the period of such licence: