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[Cites 0, Cited by 0] [Section 49(5)] [Section 49] [Entire Act]

State of Goa - Subsection

Section 49(5)(b) in The Agricultural Produce Marketing (Development and Regulation) Act, 2007

(b)to pay the price of the goods to the principal as soon as the goods are sold by him irrespective of the fact that whether he has received or has not received the price from the buyer of such goods.