Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 19] [Entire Act] State of Uttarakhand - Subsection Section 19(2) in The Uttarakhand Water Tax on Electricity Generation Act, 2012 (2)The user shall pay the water Tax as assessed under sub-section (1) within such time as may be specified by the Commission.
