Gujarat High Court
Shree Ram Builders vs Assistant Commissioner Of Income Tax ... on 4 December, 2014
Author: Ks Jhaveri
Bench: Ks Jhaveri, K.J.Thaker
C/SCA/17581/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 17581 of 2014
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SHREE RAM BUILDERS....Petitioner(s)
Versus
ASSISTANT COMMISSIONER OF INCOME TAX (OSD)....Respondent(s)
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Appearance:
UMAIDSINGH BHATI, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE K.J.THAKER
Date : 04/12/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) Heard Mr. Umaidsingh Bhati learned advocate appearing for the petitioner.
Notice returnable on 16.12.2014. In the meantime, the respondentauthority is restrained from taking any final decision in the matter. Direct service permitted.
(K.S.JHAVERI, J.) (K.J.THAKER, J) Pravin Page 1 of 1