Madras High Court
K.M.H.Habeeb Najjar vs Union Of India on 14 October, 2020
Author: S. Vaidyanathan
Bench: S. Vaidyanathan
W.P(MD)No.6116 of 2018
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 14.10.2020
CORAM:
THE HONOURABLE MR.JUSTICE S. VAIDYANATHAN
W.P(MD)No.6116 of 2018
and
W.M.P.(MD).No.5960 of 2018
K.M.H.Habeeb Najjar,
Chairman,
Annai Nivetha Medical Institute of Electropathy and Hospital,
Sivagangai and Habeeb Medical Institute Electropathy
and Hospital, Nagercoil,
No.404A1, K.P.Road,
R.V.Puram,
East of Collectorate Junction,
Nagercoil- 629 001,
Kanyakumari District. ... Petitioner
Vs.
1.Union of India,
Rep. by its Secretary,
Ministry of Health and Family Welfare,
Nirman Bhavan,
New Delhi.
2.State of Tamil Nadu,
Rep. by its Secretary,
Secretariat,
Health and Family Welfare,
St.George Fort,
Chennai – 600 009.
3.Naturo Electro Homepathy Medicos of India,
NEHM of India,
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W.P(MD)No.6116 of 2018
Rep. by its Registrar,
C2C/123, Pocket-12,
Janak Puri,
New Delhi-110058.
4.The Director of Indian Medicine & Homeopathy,
Directorate of Indian Medicine & Homeopathy,
Arignar Anna Hospital Complex,
Arumbakkam, Chennai – 600106.
5.The District Collector,
Kanyakumari District,
Nagercoil.
6.The Superintendent of Police,
Kanyakumari District,
Nagercoil.
7.The District Siddha Medical Officer,
Kanyakumari District,
Indian Medicine & Homeopathy Department,
Kottar, Nagercoil-2.
8.The Joint Director,
Health Services,
Health Department,
Kanyakumari District,
Nagercoil.
9. The District Collector,
Sivagangai,
Sivagangai District – 630 561.
10. The Superintendent of Police,
Sivagangai,
Sivagangai District.
11.The Joint Director,
Health Services,
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W.P(MD)No.6116 of 2018
Health Department,
Sivagangai,
Sivagangai District -630 561.
12. The District Siddha Medical Officer,
Sivagangai District,
Indian Medicine & Homeopathy Department,
Sivagangai.
13.The Inspector of Police,
Sivagangai Town Police Station,
Sivagangai.
14.The Inspector of Police,
Kottar Police Station,
Nagercoil.
15.The Block Medical Officer,
Government Primary Health Centre,
Keelapongudi,
Sivagangai. ... Respondents
PRAYER: Writ Petition filed under Article 226 of the Constitution of India
praying for issuance of a Writ of Mandamus, directing the respondents 4 to 15
not to interfere the petitioner's institutions or students or the doctors who have
successfully finished their courses in the petitioner's institution.
For Petitioner : Mr.T.Selvakumaran
For Respondents : Mr.K.P.Krishnadoss
Special Government Pleader
For R2, R4 to R15
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W.P(MD)No.6116 of 2018
Mr.S.Jeya Singh,
Central Government Standing Counsel
for R1
ORDER
When the matter is taken up for hearing through Virtual Hearing, the learned counsel for the petitioner seeks permission of this Court to withdraw this petition. Recording his submission, this Writ Petition stands dismissed as withdrawn. No Costs. Consequently, connected miscellaneous petition is closed.
14.10.2020 Index : Yes / No Internet : Yes / No PJL Note:In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the advocate/litigant concerned.
To
1.The Secretary, State of Tamil Nadu, Secretariat, Health and Family Welfare, St.George Fort, Chennai – 600 009.
2.The Director of Indian Medicine & Homeopathy, Directorate of Indian Medicine & Homeopathy, Arignar Anna Hospital Complex, Arumbakkam, Chennai – 600106.
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3.The District Collector, Kanyakumari District, Nagercoil.
4.The Superintendent of Police, Kanyakumari District, Nagercoil.
5.The District Siddha Medical Officer, Kanyakumari District, Indian Medicine & Homeopathy Department, Kottar, Nagercoil-2.
6.The Joint Director, Health Services, Health Department, Kanyakumari District, Nagercoil.
7. The District Collector, Sivagangai, Sivagangai District – 630 561.
8. The Superintendent of Police, Sivagangai, Sivagangai District.
9.The Joint Director, Health Services, Health Department, Sivagangai, Sivagangai District -630 561.
10. The District Siddha Medical Officer, Sivagangai District, Indian Medicine & Homeopathy Department, Sivagangai.
11.The Inspector of Police, 5/6 http://www.judis.nic.in W.P(MD)No.6116 of 2018 Sivagangai Town Police Station, Sivagangai.
S.VAIDYANATHAN, J., PJL
12.The Inspector of Police, Kottar Police Station, Nagercoil.
13.The Block Medical Officer, Government Primary Health Centre, Keelapongudi, Sivagangai.
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