Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(3)(d) in Jharkhand Tourism Development and Registration Act, 2015

(d)build and maintain parks, lakes and recreation centres, fountains or any other such facility, which may enhance the tourism value of the area;