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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2) in The Minerals (Transfer of Mining Lease Granted Otherwise than through Auction for Captive Purpose) Rules, 2016

(2)The words and expressions used in these rules but not defined herein shall have the same meaning as assigned to them in the Act or rules made thereunder.