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Chattisgarh High Court

Dr. Amritlal Rohledar vs State Of Chhattisgarh on 11 May, 2022

                        HIGH COURT OF CHHATTISGARH, BILASPUR
                                           Order Sheet
                                       WPC No. 900 of 2020
                       Dr. Amritlal Rohledar Versus State Of Chhattisgarh



11.05.2022

List this case after summer vacation.

Interim relief granted earlier shall continue till the next date of hearing.

Sd/-

(Parth Prateem Sahu) Judge Yogesh