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[Cites 0, Cited by 0] [Section 131(1)] [Section 131] [Entire Act]

State of Mizoram - Subsection

Section 131(1)(g) in Mizoram (Land Revenue) Act, 2013

(g)The Mizoram Land Holding and Settlement Act, 2000 (Mizoram Act no. 1 of 2001).